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[Cites 0, Cited by 0] [Section 80(5)] [Section 80] [Entire Act]

State of Goa - Subsection

Section 80(5)(b) in The Goa, Daman and Diu School Education Rules, 1986

(b)[ one post of Assistant Headmaster in addition to the one provided in clause (a) when the number of divisions are thirty and above.";] [Clause (b) has been substituted.]