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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(a) in Telangana Self Help Groups (SHG) Women Co-Contributory Pension Act, 2009

(a)"Authority" means an appropriate regulatory authority established by law including the Insurance Regulatory and Development Authority and the Pension Fund Regulatory and Development Authority;