Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Meghalaya - Subsection

Section 89(3) in The Meghalaya Co-operative Societies Rules

(3)The award shall be communicated to the parties by-
(i)pronouncement of the award ; or
(ii)registered post, to any party absent on such date.