Section 6(1)(a) in Andhra Pradesh Unaided Non- Minority Professional institutions (Regulation of Admissions into Under-graduate and Pharm.D (Doctor of Pharmacy) Professional Courses through Common Entrance Test) Rules, 2011

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

(a)Chairman of Andhra Pradesh State Council of Higher Education. ........(Chairman)

Legal Document View