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[Cites 0, Cited by 0] [Section 147(2)] [Section 147] [Entire Act]

State of Assam - Subsection

Section 147(2)(b) in The Assam Excise Rules, 2016

(b)the Collector of importing district has received a copy of the said pass from the Collector of the exporting district of place or from the officer-in-charge of the said distillery, brewery or warehouse.