Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31D(1)] [Section 31D] [Entire Act]

State of Maharashtra - Subsection

Section 31D(1)(ii) in Maharashtra Public Trust Rules, 1951

(ii)holds at least a degree in Arts, Science, Commerce or Law of a recognized university, and