Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Odisha - Subsection Section 1(6) in The Orissa Inland Steam Vessels Rules, 1935 (6)"Non-passenger vessel" means a vessel the certificate of survey of which does not permit the carrying of passengers as defined in Clause (3) of Section 2 of the Act;
