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State of Goa - Section

Section 69 in The Goa, Daman and Diu School Education Rules, 1986

69. Application for building grant.

(1)Applications for building grant/building loan shall be submitted, alongwith the plans, estimates and specification for the building, in such form as may be specified (vide Appendix A).
(2)Every application for building grant/building loan shall comply with such conditions including executions of an agreement as specified in rule 70 below.