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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(1)(c) in The Maharashtra Fruits Nurseries And Sale Of Fruit Plants (Regulation) Act, 1969

(c)“fruit plant” means any plant, which can produce edible fruits or nuts, and includes bud wood, seedlings, grafts, layers, seeds, bulbs, suckers, rhizomes and cuttings of any such plant;