Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Jammu-Kashmir - Subsection Section 63(b) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997 (b)no court inferior to that of a Judicial Magistrate of the First Class shall try any offence punishable under this Act.
