Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 19] [Entire Act] Union of India - Subsection Section 19(1) in The Auroville Foundation Act, 1988 (1)The Resident's Assembly shall perform such functions as are required by this Act shall advise the Governing Board in respect of all activities relating to the residents of Auroville.
