Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37J] [Entire Act]

State of Rajasthan - Subsection

Section 37J(7) in The Rajasthan Minor Mineral Concession Rules, 1986

(7)Upon the issuance of order referred to in sub-rule (6), the Mining Engineer/Assistant Mining Engineer concerned may realise the amount of financial assurance together with the interest accrued thereon for the purpose of performance of protective, reclamation, rehabilitation measures and shall carry out those measures.