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[Cites 0, Cited by 6] [Section 139A(8)] [Section 139A] [Entire Act]

Union of India - Subsection

Section 139A(8)(d) in The Income Tax Act, 1961

(d)[ class or classes of person to whom the provisions of this section shall not apply; [ Inserted by Act 21 of 1998, Section 41 (w.e.f. 1.8.1998).]