Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(6) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(6)Suitable means of entrance and exit are provided for the public in such frontage [not less than five metres in width and shall open on public thoroughfare; and] [Added by G. O. Ms. No. 1746, Home, dated the 21th August 1989.]