Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act] State of Himachal Pradesh - Subsection Section 14(1)(b) in Himachal Pradesh Home Guards Act, 1968 (b)providing for exercise of control by officers of the police force over members of the Home Guards when acting in aid of the police force;