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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(i) in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963

(i)that the upper age limit mentioned above, may be relaxed by 5 years in exceptional cases by the Head of the Office in consultation with the Head of the Department;