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[Cites 0, Cited by 0] [Section 48(7)] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(7)(ii) in Nagaland Rural Bank (Employees') Pension Regulations, 2018

(ii)setting up practice, either independently or as a partner of a firm, as advisor or consultant in matters in respect of which the pensioner -