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[Cites 0, Cited by 0] [Section 257(1)] [Section 257] [Entire Act]

State of West Bengal - Subsection

Section 257(1)(a) in West Bengal Municipal Act, 1993

(a)construct a building, wall, fence or any structure or any private street over any municipal drain, culvert or gutter or bed, bank or embankment of any sewage works or storm water channel vested in the Municipality; or