Section 4(1) in Andhra Pradesh Infrastructure Development Enabling Terms & Condition Rules, 2003
(1)A member other than an ex-officio member shall be paid the following fee or reimbursement of the expenses as follows: -(a)Sitting fee of Rs. 2,500/- per meeting.(b)Reimbursement of travelling expenses, boarding and lodging expenses actually incurred/ payable.(c)Pay and allowances of the Chairman other than an ex-officio Chairman shall be as determined by the Government from time to time.
