Supreme Court - Daily Orders
Astik Dyestuff Private Limited vs Commissioner Of Central Excise And ... on 5 September, 2016
Bench: Dipak Misra, Uday Umesh Lalit
ITEM NO.6 COURT NO.4 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 3/2014 in Civil Appeal No(s). 8485/2014
ASTIK DYESTUFF PRIVATE LIMITED Appellant(s)
VERSUS
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Respondent(s)
(for stay and office report)
Date : 05/09/2016 This application was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Appellant(s) Mr. S. Suriyanarayan, Adv.
Mr. Ejaz Maqbool, AOR
Mr. C. George Thomas, Adv.
For Respondent(s) Ms. Pinky Anand, ASG
Mr. Ansh Singh Luthra, Adv.
Mr. Karan Seth, Adv.
Mr. B. Krishna Prasad, AOR
Ms. Rashmi Malhotra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
This is an application for Stay.
Having heard learned counsel for the parties, we are not inclined to pass any order of stay.
The I.A. stands disposed of accordingly. Registry is directed to list the appeal after 12 weeks.
Signature Not Verified (Gulshan Kumar Arora) (H.S. Parasher) Court Master Court Master Digitally signed by GULSHAN KUMAR ARORA Date: 2016.09.05 17:01:44 IST Reason: