Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(a) in The M.P. Forest (Form of Appeal) Rules, 1988

(a)"Act" means the Indian Forest Act, 1927 (XVI of 1927), in its application to the State of Madhya Pradesh;