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Madhya Pradesh High Court

M/S Gsb Construction Private Ltd. vs Manjeet Singh Chhabra on 13 March, 2020

Author: Chief Justice

Bench: Chief Justice

                                                          1                                 AC-16-2020
                                The High Court Of Madhya Pradesh
                                            AC-16-2020
                           (M/S GSB CONSTRUCTION PRIVATE LTD. Vs MANJEET SINGH CHHABRA AND OTHERS)

                     2
                     Jabalpur, Dated : 13-03-2020
                               Mr. Amit Khatri, Advocate for the petitioner .
                               Dr. Anuvad Shrivastava, Advocate for the respondents.

Learned counsel for the respondents prays for time to file response. Adjourned to 17.04.2020.

(AJAY KUMAR MITTAL) CHIEF JUSTICE taj Digitally signed by TAJAMMUL HUSSAIN KHAN Date: 17/03/2020 10:53:56