Section 241(241) in The Railway Protection Force Rules, 1987
241.1Whenever such an eventually arises the [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] mayorder mobilization with his zonal railway. On such order, moblisation Detachmentsshall be formed by withdrawing , preferable young and healthy members, from desiresranks of the Force the Posts and other units. As far as may be possible, each sectionof 10 men shall be provided with a Naib Subedar. Platoons shall be permanentlynumbered and shall correspond to the groups of Posts or Companies from which theyare drawn and shall take positions according to that numbering whenever the Forceis mobilized.
