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Delhi High Court - Orders

Dalel Singh vs M-Tech Developers Pvt Ltd & Ors on 9 May, 2022

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                          $~2 to 6 Company
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    CO.PET. 42/2016
                               DALEL SINGH                                   ..... Petitioner
                                                  Through:

                                                  versus

                               M-TECH DEVELOPERS PVT LTD & ORS.              ..... Respondents
                                               Through: None.
                          +    CO.PET. 403/2015 & CO.APPL. 1701/2015
                               MRS. RAJESHWARI                               ..... Petitioner
                                                  Through:   Mr. Amit Kumar Tandon, Adv.

                                                  versus

                               M TECH DEVELOPERS PVT. LTD.                   ..... Respondent
                                                  Through:   None.
                          +    CO.PET. 860/2015
                               SMT. RAJ KUMARI                               ..... Petitioner
                                                  Through:

                                                  versus

                               M-TECH DEVELOPERS PVT. LTD.                   ..... Respondent
                                               Through: None.
                          +    CO.PET. 882/2015 & CO.APPL. 3518/2015
                               SANJAY VASHIST                                ..... Petitioner
                                                  Through:

                                                  versus



Signature Not Verified
Digitally Signed
By:Dushyant Rawal
Signing Date:11.05.2022
                                 M-TECH DEVELOPERS LIMITED,                            ..... Respondent
                                                Through: None.
                          +     CO.PET. 971/2015 & CO.APPL. 3845/2015
                                SH. NIMIT BHARDWAJ                                    ..... Petitioner
                                                    Through:

                                                    versus

                                M-TECH DEVELOPERS LTD.                                ..... Respondent
                                                    Through:       None.
                                CORAM:
                                HON'BLE MR. JUSTICE VIBHU BAKHRU
                                                    ORDER

% 09.05.2022

1. None appears for the respondent.

2. It is seen that none had appeared on the previous hearing as well (that is, hearing held on 06.04.2022.

3. In the interest of justice, list on 11.07.2022.

VIBHU BAKHRU, J MAY 9, 2022 Ch Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:11.05.2022