Delhi High Court - Orders
Dalel Singh vs M-Tech Developers Pvt Ltd & Ors on 9 May, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~2 to 6 Company
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 42/2016
DALEL SINGH ..... Petitioner
Through:
versus
M-TECH DEVELOPERS PVT LTD & ORS. ..... Respondents
Through: None.
+ CO.PET. 403/2015 & CO.APPL. 1701/2015
MRS. RAJESHWARI ..... Petitioner
Through: Mr. Amit Kumar Tandon, Adv.
versus
M TECH DEVELOPERS PVT. LTD. ..... Respondent
Through: None.
+ CO.PET. 860/2015
SMT. RAJ KUMARI ..... Petitioner
Through:
versus
M-TECH DEVELOPERS PVT. LTD. ..... Respondent
Through: None.
+ CO.PET. 882/2015 & CO.APPL. 3518/2015
SANJAY VASHIST ..... Petitioner
Through:
versus
Signature Not Verified
Digitally Signed
By:Dushyant Rawal
Signing Date:11.05.2022
M-TECH DEVELOPERS LIMITED, ..... Respondent
Through: None.
+ CO.PET. 971/2015 & CO.APPL. 3845/2015
SH. NIMIT BHARDWAJ ..... Petitioner
Through:
versus
M-TECH DEVELOPERS LTD. ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 09.05.2022
1. None appears for the respondent.
2. It is seen that none had appeared on the previous hearing as well (that is, hearing held on 06.04.2022.
3. In the interest of justice, list on 11.07.2022.
VIBHU BAKHRU, J MAY 9, 2022 Ch Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:11.05.2022