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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(n) in Telangana Land Reforms (Ceiling on Agricultural Holdings) Act, 1973

(n)'owner' includes a person by whom or in whose favour a trust is created [xxx] [Omitted by Act No.10 of 1977.] [but does not include a limited owner;] [Added by Act No.10 of 1977.] and