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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1)(d) in National Waterways, Safety Of Navigation And Shipping Regulations, 2002

(d)ensure possession of valid certificates of registration and survey of the vessel and valid certificate or licence by the crew, ships article or the crew list, ships log and engine log;