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[Cites 0, Cited by 1] [Section 281(1)] [Section 281] [Entire Act]

Union of India - Subsection

Section 281(1)(a) in The Companies Act, 2013

(a)the nature and details of the assets of the company including their location and value, stating separately the cash balance in hand and in the bank, if any, and the negotiable securities, if any, held by the company: