Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 6 in The Rajasthan Vaccination Act, 1957 6. Licensed Vaccinators. - The Director of Public Health may, by written license, authorise private vaccinators to perform vaccination in any vaccination circle and may suspend or cancel any such license.
