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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(a) in The National Company Limited (Acquisition And Transfer Of Undertakings) Act, 1980

(a)having in his possession, custody or control any property forming part of any undertaking of either of the Company, wrongfully withholds such property from the Central Government or the Government company; or