Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 127] [Entire Act] State of Assam - Subsection Section 127(a) in Rules Under the Land and Revenue Regulation (a)If the annual rent of the tenure does not exceed Rs 1,000 at the rate of 5 per cent on the rent;
