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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Rajasthan - Subsection

Section 65(c) in Ajmer Development Authority Act, 2013

(c)infringes any order given or removes any bar, chain or post fixed by the Authority for the purpose of closing any street to traffic, during the course of execution of any work under this Act, he shall be punishable with fine which may extend to one thousand rupees.