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[Cites 0, Cited by 0] [Section 141(3)] [Section 141] [Entire Act]

State of Himachal Pradesh - Subsection

Section 141(3)(b) in Himachal Pradesh Co-Operative Societies Rules, 1971

(b)if such person is not found, by leaving it at least at his last known place of abode or business or by giving or tendering it to some adult member of his family; or