Supreme Court - Daily Orders
V. Jayalakshmi vs The State Of Tamil Nadu on 11 August, 2017
Bench: J. Chelameswar, S. Abdul Nazeer
ITEM NO.33 COURT NO.3 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) D No(s). 35924/2016
(Arising out of impugned final judgment and order dated 22-04-2016
in CRLA No. 754/2013 passed by the High Court Of Madras)
V. JAYALAKSHMI Petitioner(s)
VERSUS
THE STATE OF TAMIL NADU Respondent(s)
IA No.62738/2017-CONDONATION OF DELAY IN FILING,
IA No.62735/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No.62736/2017-EXEMPTION FROM FILING O.T.,
IA No.62732/2017-PERMISSION TO FILE SLP and
IA No.62739/2017-CONDONATION OF DELAY IN REFILING SLP
Date : 11-08-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. S. Gowthaman, AOR
Mr. Jayanth Muth Raj,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List after a week.
Mr. Thomas P. Joseph, learned senior counsel who is present in the Court is requested to assist the Court and he has so agreed.
(OM PARKASH SHARMA) (RAJINDER KAUR) AR CUM PS Signature Not Verified COURT MASTER Digitally signed by DEEPAK MANSUKHANI Date: 2017.08.12 12:17:57 IST Reason: Signer card of Mr. Deepak Mansukhani is being used by Mr. Om Parkash Sharma