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Supreme Court - Daily Orders

V. Jayalakshmi vs The State Of Tamil Nadu on 11 August, 2017

Bench: J. Chelameswar, S. Abdul Nazeer

       ITEM NO.33                                    COURT NO.3               SECTION II-C

                                          S U P R E M E C O U R T O F     I N D I A
                                                  RECORD OF PROCEEDINGS

       Petition(s) for Special Leave to Appeal (Crl.) D No(s).                        35924/2016

       (Arising out of impugned final judgment and order dated 22-04-2016
       in CRLA No. 754/2013 passed by the High Court Of Madras)

       V. JAYALAKSHMI                                                          Petitioner(s)

                                                            VERSUS

       THE STATE OF TAMIL NADU                                                 Respondent(s)

       IA            No.62738/2017-CONDONATION OF DELAY IN FILING,
       IA            No.62735/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
       IA            No.62736/2017-EXEMPTION FROM FILING O.T.,
       IA            No.62732/2017-PERMISSION TO FILE SLP and
       IA            No.62739/2017-CONDONATION OF DELAY IN REFILING SLP


       Date : 11-08-2017 This petition was called on for hearing today.

       CORAM :
                                    HON'BLE MR. JUSTICE J. CHELAMESWAR
                                    HON'BLE MR. JUSTICE S. ABDUL NAZEER


       For Petitioner(s)                      Mr. S. Gowthaman, AOR
                                              Mr. Jayanth Muth Raj,Adv.

       For Respondent(s)


                                     UPON hearing the counsel the Court made the following
                                                        O R D E R

List after a week.

Mr. Thomas P. Joseph, learned senior counsel who is present in the Court is requested to assist the Court and he has so agreed.

(OM PARKASH SHARMA) (RAJINDER KAUR) AR CUM PS Signature Not Verified COURT MASTER Digitally signed by DEEPAK MANSUKHANI Date: 2017.08.12 12:17:57 IST Reason: Signer card of Mr. Deepak Mansukhani is being used by Mr. Om Parkash Sharma