Punjab-Haryana High Court
State Of Haryana And Another vs Jai Bhagwan And Others on 1 December, 2008
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.405 of 2000
Date of decision: 1 .12.2008
State of Haryana and another
....Appellants
Vs.
Jai Bhagwan and others
...Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Lokesh Sinhal, Addll. AG,Haryana None for the respondents RAJESH BINDAL J.
For the detailed reasons recorded in RFA No.431 of 2000 titled as "State of Haryana and another Vs. Jaipal and another", vide separate order of even date, the present appeal is dismissed.
(RAJESH BINDAL) JUDGE 1.12.2008 amrit