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[Cites 1, Cited by 1]

Punjab-Haryana High Court

State Of Haryana And Another vs Jai Bhagwan And Others on 1 December, 2008

Author: Rajesh Bindal

Bench: Rajesh Bindal

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH


                                                      RFA No.405 of 2000
                                              Date of decision: 1 .12.2008

State of Haryana and another

                                                               ....Appellants
                                       Vs.
Jai Bhagwan and others

                                                              ...Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Lokesh Sinhal, Addll. AG,Haryana None for the respondents RAJESH BINDAL J.

For the detailed reasons recorded in RFA No.431 of 2000 titled as "State of Haryana and another Vs. Jaipal and another", vide separate order of even date, the present appeal is dismissed.

(RAJESH BINDAL) JUDGE 1.12.2008 amrit