Supreme Court - Daily Orders
Sandhya Kumari vs Manish Kumar on 17 May, 2018
Bench: Arun Mishra, Uday Umesh Lalit
ITEM NO.40 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).5097-5098/2017
(Arising out of impugned final judgment and order dated 21-10-2016
in MATAP No. 36/2014 21-10-2016 in MATAP No. 57/2014 passed by the
High Court Of Delhi At New Delhi)
SANDHYA KUMARI Petitioner(s)
VERSUS
MANISH KUMAR Respondent(s)
Date : 17-05-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Anand Mishra, AOR
Mr. Amrendra Kumar Singh,Adv.
For Respondent(s) Mr. Ashok Mathur, AOR
UPON hearing the counsel the Court made the following
O R D E R
As prayed, the case is referred to the Coordinator, Supreme Court Mediation Centre.
The parties shall approach the Supreme Court Mediation Centre on 11th July, 2018 at 11.00 a.m. The Supreme Court Mediation Centre shall make an effort to settle the dispute amicably between the parties.
The Co-ordinator, Supreme Court Mediation Centre is directed to send the Report of the Mediation after the completion of process.
Signature Not VerifiedDigitally signed by BALA PARVATHI Date: 2018.05.21
List after receipt of the Report of Co-ordinator. 16:48:14 IST Reason:
(B.Parvathi) (Jagdish Chander)
Court Master Branch Officer