Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 1 in The Commissions of Inquiry (Madhya Pradesh Amendment) Act, 1966 1. Short title. - This Act may be called The Commissions of Inquiry (Madhya Pradesh Amendment) Act, 1966.
