Madhya Pradesh High Court
S.K. Jamra vs Rajaram on 29 April, 2016
MCRC-12932-2014 (SK. JAMRA Vs RAJARAM) 29-04-20
16 Shri B.J. Chourasia, Counsel for the applicant. Applicant shall produce the copy of the order-sheets of the trial Court indicating the fact that the charge has not yet been framed against him.
List after two weeks.
(J.K. MAHESHWARI) JUDGE