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Madhya Pradesh High Court

S.K. Jamra vs Rajaram on 29 April, 2016

MCRC-12932-2014

(SK. JAMRA Vs RAJARAM)
29-04-20

16 Shri B.J. Chourasia, Counsel for the applicant. Applicant shall produce the copy of the order-sheets of the trial Court indicating the fact that the charge has not yet been framed against him.

List after two weeks.

(J.K. MAHESHWARI) JUDGE