Bombay High Court
Mr. Sachin Malpani And Ors vs Mr. Nilam Patil And Ors on 5 August, 2022
Author: Nitin W. Sambre
Bench: Nitin W. Sambre
1/1
14.WP.9179.2022.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 9179 OF 2022
Mr. Sachin Malpani & Ors ...Petitioners
Versus
Mr. Nilam Patil & Ors ...Respondents
Mr. Atul Damle, Sr. Adv. i/b. Adv. Ojas Deolankar for the petitioners
Mr. Subit Chakrabarti a/w. Mr. Abhishek Salian i/b. Vidhii Partners
for the respondent nos. 1 to 5
Smt. V. S. Nimbalkar, AGP for the respondent nos. 10 & 11-State
CORAM : NITIN W. SAMBRE, J.
DATED : 05th AUGUST, 2022 P.C.:
1. Mr. Damle, Senior Counsel appearing for the petitioners assures that copy of the petition shall be made available to the counsel for the respondent nos. 1 to 5 during the course of the day.
2. Learned AGP waives service of notice for the Respondent Nos. 10 & 11-State.
3. Stand over to 08/09/2022.
Digitally signed
ANANT by ANANT
KRISHNA KRISHNA NAIK
(NITIN W. SAMBRE, J.)
Date: 2022.08.06
NAIK 12:41:12 +0530
akn 1/1