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Gauhati High Court

Promod Chetia And 32 Ors vs The Union Of India And Ors on 25 April, 2019

Author: Kalyan Rai Surana

Bench: Kalyan Rai Surana

                                                                       Page No.# 1/6

GAHC010006572013




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             WP(C) 4254/2012

         1:PROMOD CHETIA and 32 ORS
          SON OF LT. LAKHESWAR CHETIA C/O DHARMESWAR GOSWAMI R/O
         HOUSE NO. 1
          BIR CHILARAI PATH
          JUNAKPUR
          BIRUBARI
          GOPINATH NAGAR
          GUWAHATI-16.

         2: BIKRAM BAHADUR CHETRY
          S/O HEM BAHADUR CHETRY HOUSE NO. 49
          RAJDHANI HOUSING COMPLEX
          NALINIBALADEVI PATH
          SRINAGAR
          P.O. DISPUR
          GUWAHATI-5.

          3: ASHOK KR. DEKA
          S/O LT. KANADARPA DEKA R/O HOUSE NO. MIG-2
          HOUSING BOARD COLONY DIPHU
          KARBIALONG
          P.O. and P.S. DIPHU-782460.

          4: SANTI MUKTIAR
          S/O LATE PUTUL CH. MUKTIAR
          R/O VILL- HEMARBARI
          P.O. BHELENGURI P.S. SAMAGURI
          NAGARON- 782440.

         5: HEMA KANTA SAIKIA
         S/O LATE SISHU RAM SAIKIA R/O VILL- HEMARBARI P.O. and P.S.
         SAMAGURI
         NAGAON- 782440.
                                                           Page No.# 2/6

 6: RAMANI BORA
 S/O LT. P. LAHAN BORA R/O VILL- MARIKALANG BARGHAT P.O. PATHARI
P.O. MARIKALONG
 NAGAON.

7: KAMALA KT. SARMAH
S/O LT. ANIL SARMAH R/O VILL- UDMANI
P.O. TANGABARI
P.S. MANGALDOI DARRANG- 784525.

8: TARINI KANTA BORA
S/O BHABA KANTA BORA R/O VILL- BARPATHAR
P.O. BURHA
SIPAJHAR
DIST. DARRANG
PIN- 784148.

9: SUSHIL HAZARIKA
S/O LATE RATNA HAZARIKA R/O VILL and P.O. BAGARIGURI DIST.
NAGAON.

10: ANITA DAS
S/O LT. ADITYA DAS R/O HOUSE NO. 80 A
NIZARAPAR NEAR BHASKAR GAS AGENCY BIRUBARI
GUWAHATI-16.

11: DINA NATH TALUKDAR
S/O LT. UPEN TALUKDAR R/O VILL- MALIKUCHI P.O. and DIST. NALBARI.

12: NIVA DAS
S/O LT. PROF. BALORAM DAS R/O HOUSE NO. 39
DINESH ROAD
PANBAZAR
P.O. and P.S. PANBAZAR
GUWAHATI.

13: NANDA BABU SINGHA
S/O LT. KANTI SINGHA R/O LTKHOLA
MANIPURI PARA
P.O. SILCHAR
CACHAR-788001.

14: MOHITOSH DAS
S/O LT. MOMORANJAN DAS R/O VILL- KANAKALASH
P.O. BHANGA BAZAR
P.S. BADARPUR
DIST. KARIMGANJ
ASSAM.
                                                            Page No.# 3/6


15: SABYASASHI DUTTA PURKAYASTHA
S/O LATE DURGAPADA DUTTA PURKAYASTHA R/O VILL- NAYA BARI
P.O. TILLA BAZAR
DIST. KARIMGANJ
ASSAM.

16: NARAYAN CH. MAITY
S/O LT. DHANANJAY MAITY R/O TARA BHUSAN LANE
DIST. KARIMGANJ
PIN- 788710
ASSAM.

17: MUKTAR HUSSAIN

S/O LATE TAFAZUL HUSSAIN R/O VILL- MAHADEV TILLA
P.O. and P.S. HAFLONG
DIST. DIMA HASAO - 788819.

18: MAHBUBAR RAHMAN
S/O LT. RAMJAN ALI R/O VILL- RANGIA SOULMARI P.O. and P.S. RANGIA
WARD NO. 8
DIST. KAMRUP
ASSAM.

19: LILA HAZARIKA
S/O LT. TAPAN CHANDRA HAZARIKA R/O LATA KATA SANTI NAGAR
P.O. and P.S. BASHISTHA GUWAHATI-29.

20: HEMANTA KR. BARDOLOI
S/O LT. HARENDRA NATH BORDOLOI R/O VIL- BARVATA
P.O. JORHAT

21: MONORANJAN DAS
S/O LT. NANDA LAL DAS R/O HOUSE NO. 8
SANJOY PATH KALIMANDIR BUS STOPPAGE
P.O. HENGERABARI
PS. DISPUR
GUWAHATI.

22: YAKUB ALI
S/O LT. RAHMAN ALI R/O HOUSE O. 3
SIX MILE
DHARANDHA
P.O. KHANAPRA
GUWAHATI-22.

23: NAUSHAD ALI
                                                        Page No.# 4/6

S/O LT. NABI ALI R/O SIX MILE
DHARANDHA
P.O. KHANAPRA
GUWAHATI-22

24: JADAV KALITA
S/O LT. RAGHUNATH KALITA R/O VILL- BHALLA
P.O. CHAKARHATI
DIST. KAMRUP.

25: RANJIT PHUKAN
S/O LT. KACHAB CHANDRA PHUKAN R/O NIZARAPARA
P.O. CHANDMARI
GUWAHATI-3.

26: ALAKANANDA BHATTACHARJEE
S/O LATE M.K. BHATTACHARJEE R/O C/O D. BHATTACHARJEE
46/6/2- CHATTARJEE PARA
LANE KADANTALA
HOWRAH-1
WEST BENGAL.

27: GANGA SAGAR SINGH
S/O LATE RANDRASH SINGH R/O JURIPAR
PANCHAYAT OFFICE BACKSIDE P.O. PANJABARI
GUWAHATI-37.

28: MD. IDRISH ALI
SON OF LATE HABEJ ALI R/O VILL- KHAGJANI
P.O. DALGAON
DIST. DARRANG.

29: AMARENDRA SINGHA
S/O LT. SONATOH SINGHA R/O HOUSE NO. 61
KAKURNAGAR SHIVNAGAR
P.O. and P.S. NOONMATI
GUWAHATI- 781006.

30: TILOK BORA
S/O LT. DEBESWAR BORA R/O HOUSE NO. 46
VILL- PURNANAGAR
SALBARI P.O. and P.S. NOONMATI
GUWAHATI- 781020.

31: ABDUL HAKIM
S/O ABDUL KDIR R/O VILL- BORKHABOL
P.O. and P.S. LAHARIGHAT DIST. MARIGAON
ASSAM.
                                                     Page No.# 5/6


32: MADHUCHANDA BARUAH
S/O LT. CHANARAM DAS R/O HOUSE NO. 20
C/O DEBA PRASAD TALUKDAR
BAGHARBARI
P.O. PANJABARI
P.S. SATGAON GUWAHATI- 781037.

33: JUGAMBUDHI CHOUDHARY
S/O LATE ASHUTOSH CHOUDHURY R/O KALI MAHANIR BARI ROAD
P.O. KARIMGANJ PIN- 789710
ASSAM.
VERSUS

1:THE UNION OF INDIA and ORS
REP. BY THE DIRECTOR
BURERAU OF PUBLIC ENTERPRISES
MINISTRY OF INDUSTRY
PUBLIC ENTERPRISES BHAVAN
CGO COMPLEX
BLOCK-14
LODI ROAD
NEW DELHI-3.

2:THE STATE OF ASSAM
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-6.

3:COMMISSIONER and SECRETARY TO THE
GOVT. OF ASSAM
DEPARTMENT OF AGRICULTURE
DISPUR
GUWAHATI-6.

4:THE PRINCIPAL SECRETARY TO THE
GOVT. OF ASSAM
DEPARTMENT OF PUBLIC ENTERPRISES
DISPUR
GUWAHATI-6.

5:THE COMMISSIONR and SECRETARY TO THE GOVT.
OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI-6.

6:THE DIRECTOR
                                                                                     Page No.# 6/6

             AGRICULTURE DEPARTMENT
             ASSAM
             KHANAPRA
             GUWAHATI-22.

             7:THE ASSAM AGRO INDUSTRIES
             DEVELOPMENT CORPORATION LIMITED REP. BY ITS MANAGING
             DIRECTOR
             RAM KRISHNA MISSION ROAD
             ULUBARI
             GUWAHATI-7.

             Advocate for the Petitioner : MR.R M DEKA
             Advocate for the Respondent : C.G.C.




                                       BEFORE
                       HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                             ORDER

Date : 25.04.2019 Heard Mr. I. Choudhury, learned Senior Counsel, assisted by Mr. R.N. Deka, learned counsel for the petitioners.

On the prayer made by Mr. P. Nayak, learned standing counsel for the Finance Department, 3(three) weeks' time is granted for filing affidavit-in-opposition in the matter. On his prayer which is not objected to by the learned Senior Counsel for the petitioners, this matter stands segregated from WP(C) 2436/2013 and WP(C) 4254/2012 as hearing is already concluded in said two items.

Mr. N. Goswami, learned Govt. advocate is present. List on 23.05.2019.

JUDGE Comparing Assistant