Gauhati High Court
Promod Chetia And 32 Ors vs The Union Of India And Ors on 25 April, 2019
Author: Kalyan Rai Surana
Bench: Kalyan Rai Surana
Page No.# 1/6
GAHC010006572013
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
WP(C) 4254/2012
1:PROMOD CHETIA and 32 ORS
SON OF LT. LAKHESWAR CHETIA C/O DHARMESWAR GOSWAMI R/O
HOUSE NO. 1
BIR CHILARAI PATH
JUNAKPUR
BIRUBARI
GOPINATH NAGAR
GUWAHATI-16.
2: BIKRAM BAHADUR CHETRY
S/O HEM BAHADUR CHETRY HOUSE NO. 49
RAJDHANI HOUSING COMPLEX
NALINIBALADEVI PATH
SRINAGAR
P.O. DISPUR
GUWAHATI-5.
3: ASHOK KR. DEKA
S/O LT. KANADARPA DEKA R/O HOUSE NO. MIG-2
HOUSING BOARD COLONY DIPHU
KARBIALONG
P.O. and P.S. DIPHU-782460.
4: SANTI MUKTIAR
S/O LATE PUTUL CH. MUKTIAR
R/O VILL- HEMARBARI
P.O. BHELENGURI P.S. SAMAGURI
NAGARON- 782440.
5: HEMA KANTA SAIKIA
S/O LATE SISHU RAM SAIKIA R/O VILL- HEMARBARI P.O. and P.S.
SAMAGURI
NAGAON- 782440.
Page No.# 2/6
6: RAMANI BORA
S/O LT. P. LAHAN BORA R/O VILL- MARIKALANG BARGHAT P.O. PATHARI
P.O. MARIKALONG
NAGAON.
7: KAMALA KT. SARMAH
S/O LT. ANIL SARMAH R/O VILL- UDMANI
P.O. TANGABARI
P.S. MANGALDOI DARRANG- 784525.
8: TARINI KANTA BORA
S/O BHABA KANTA BORA R/O VILL- BARPATHAR
P.O. BURHA
SIPAJHAR
DIST. DARRANG
PIN- 784148.
9: SUSHIL HAZARIKA
S/O LATE RATNA HAZARIKA R/O VILL and P.O. BAGARIGURI DIST.
NAGAON.
10: ANITA DAS
S/O LT. ADITYA DAS R/O HOUSE NO. 80 A
NIZARAPAR NEAR BHASKAR GAS AGENCY BIRUBARI
GUWAHATI-16.
11: DINA NATH TALUKDAR
S/O LT. UPEN TALUKDAR R/O VILL- MALIKUCHI P.O. and DIST. NALBARI.
12: NIVA DAS
S/O LT. PROF. BALORAM DAS R/O HOUSE NO. 39
DINESH ROAD
PANBAZAR
P.O. and P.S. PANBAZAR
GUWAHATI.
13: NANDA BABU SINGHA
S/O LT. KANTI SINGHA R/O LTKHOLA
MANIPURI PARA
P.O. SILCHAR
CACHAR-788001.
14: MOHITOSH DAS
S/O LT. MOMORANJAN DAS R/O VILL- KANAKALASH
P.O. BHANGA BAZAR
P.S. BADARPUR
DIST. KARIMGANJ
ASSAM.
Page No.# 3/6
15: SABYASASHI DUTTA PURKAYASTHA
S/O LATE DURGAPADA DUTTA PURKAYASTHA R/O VILL- NAYA BARI
P.O. TILLA BAZAR
DIST. KARIMGANJ
ASSAM.
16: NARAYAN CH. MAITY
S/O LT. DHANANJAY MAITY R/O TARA BHUSAN LANE
DIST. KARIMGANJ
PIN- 788710
ASSAM.
17: MUKTAR HUSSAIN
S/O LATE TAFAZUL HUSSAIN R/O VILL- MAHADEV TILLA
P.O. and P.S. HAFLONG
DIST. DIMA HASAO - 788819.
18: MAHBUBAR RAHMAN
S/O LT. RAMJAN ALI R/O VILL- RANGIA SOULMARI P.O. and P.S. RANGIA
WARD NO. 8
DIST. KAMRUP
ASSAM.
19: LILA HAZARIKA
S/O LT. TAPAN CHANDRA HAZARIKA R/O LATA KATA SANTI NAGAR
P.O. and P.S. BASHISTHA GUWAHATI-29.
20: HEMANTA KR. BARDOLOI
S/O LT. HARENDRA NATH BORDOLOI R/O VIL- BARVATA
P.O. JORHAT
21: MONORANJAN DAS
S/O LT. NANDA LAL DAS R/O HOUSE NO. 8
SANJOY PATH KALIMANDIR BUS STOPPAGE
P.O. HENGERABARI
PS. DISPUR
GUWAHATI.
22: YAKUB ALI
S/O LT. RAHMAN ALI R/O HOUSE O. 3
SIX MILE
DHARANDHA
P.O. KHANAPRA
GUWAHATI-22.
23: NAUSHAD ALI
Page No.# 4/6
S/O LT. NABI ALI R/O SIX MILE
DHARANDHA
P.O. KHANAPRA
GUWAHATI-22
24: JADAV KALITA
S/O LT. RAGHUNATH KALITA R/O VILL- BHALLA
P.O. CHAKARHATI
DIST. KAMRUP.
25: RANJIT PHUKAN
S/O LT. KACHAB CHANDRA PHUKAN R/O NIZARAPARA
P.O. CHANDMARI
GUWAHATI-3.
26: ALAKANANDA BHATTACHARJEE
S/O LATE M.K. BHATTACHARJEE R/O C/O D. BHATTACHARJEE
46/6/2- CHATTARJEE PARA
LANE KADANTALA
HOWRAH-1
WEST BENGAL.
27: GANGA SAGAR SINGH
S/O LATE RANDRASH SINGH R/O JURIPAR
PANCHAYAT OFFICE BACKSIDE P.O. PANJABARI
GUWAHATI-37.
28: MD. IDRISH ALI
SON OF LATE HABEJ ALI R/O VILL- KHAGJANI
P.O. DALGAON
DIST. DARRANG.
29: AMARENDRA SINGHA
S/O LT. SONATOH SINGHA R/O HOUSE NO. 61
KAKURNAGAR SHIVNAGAR
P.O. and P.S. NOONMATI
GUWAHATI- 781006.
30: TILOK BORA
S/O LT. DEBESWAR BORA R/O HOUSE NO. 46
VILL- PURNANAGAR
SALBARI P.O. and P.S. NOONMATI
GUWAHATI- 781020.
31: ABDUL HAKIM
S/O ABDUL KDIR R/O VILL- BORKHABOL
P.O. and P.S. LAHARIGHAT DIST. MARIGAON
ASSAM.
Page No.# 5/6
32: MADHUCHANDA BARUAH
S/O LT. CHANARAM DAS R/O HOUSE NO. 20
C/O DEBA PRASAD TALUKDAR
BAGHARBARI
P.O. PANJABARI
P.S. SATGAON GUWAHATI- 781037.
33: JUGAMBUDHI CHOUDHARY
S/O LATE ASHUTOSH CHOUDHURY R/O KALI MAHANIR BARI ROAD
P.O. KARIMGANJ PIN- 789710
ASSAM.
VERSUS
1:THE UNION OF INDIA and ORS
REP. BY THE DIRECTOR
BURERAU OF PUBLIC ENTERPRISES
MINISTRY OF INDUSTRY
PUBLIC ENTERPRISES BHAVAN
CGO COMPLEX
BLOCK-14
LODI ROAD
NEW DELHI-3.
2:THE STATE OF ASSAM
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-6.
3:COMMISSIONER and SECRETARY TO THE
GOVT. OF ASSAM
DEPARTMENT OF AGRICULTURE
DISPUR
GUWAHATI-6.
4:THE PRINCIPAL SECRETARY TO THE
GOVT. OF ASSAM
DEPARTMENT OF PUBLIC ENTERPRISES
DISPUR
GUWAHATI-6.
5:THE COMMISSIONR and SECRETARY TO THE GOVT.
OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI-6.
6:THE DIRECTOR
Page No.# 6/6
AGRICULTURE DEPARTMENT
ASSAM
KHANAPRA
GUWAHATI-22.
7:THE ASSAM AGRO INDUSTRIES
DEVELOPMENT CORPORATION LIMITED REP. BY ITS MANAGING
DIRECTOR
RAM KRISHNA MISSION ROAD
ULUBARI
GUWAHATI-7.
Advocate for the Petitioner : MR.R M DEKA
Advocate for the Respondent : C.G.C.
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
ORDER
Date : 25.04.2019 Heard Mr. I. Choudhury, learned Senior Counsel, assisted by Mr. R.N. Deka, learned counsel for the petitioners.
On the prayer made by Mr. P. Nayak, learned standing counsel for the Finance Department, 3(three) weeks' time is granted for filing affidavit-in-opposition in the matter. On his prayer which is not objected to by the learned Senior Counsel for the petitioners, this matter stands segregated from WP(C) 2436/2013 and WP(C) 4254/2012 as hearing is already concluded in said two items.
Mr. N. Goswami, learned Govt. advocate is present. List on 23.05.2019.
JUDGE Comparing Assistant