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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of West Bengal - Subsection

Section 33(c) in The National Iron And Steel Company Limited (Acquisition And Transfer Of Undertakings) Act, 1984

(c)Arrears in relation to contributions to be made by the Company to provident fund, the EmployeesÂ’ State Insurance Fund, premium relating to the Life Insurance Corporation of India and any other arrear under any law for the lime being in force.