Gujarat High Court
Cable Operator Association Of Gujarat vs Union Of India & 6 on 30 January, 2014
Author: Bhaskar Bhattacharya
Bench: Bhaskar Bhattacharya, J.B.Pardiwala
C/SCA/14128/2013 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 14128 of 2013
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CABLE OPERATOR ASSOCIATION OF GUJARAT....Petitioner(s)
Versus
UNION OF INDIA & 6....Respondent(s)
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Appearance:
MR SP MAJMUDAR, ADVOCATE for the Petitioner(s) No. 1
GOVERNMENT PLEADER for the Respondent(s) No. 3 - 7
MR IH SYED, ADVOCATE for the Respondent(s) No. 1
MR PS CHAMPANERI, ADVOCATE for the Respondent(s) No. 2
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CORAM: HONOURABLE THE CHIEF JUSTICE MR.
BHASKAR BHATTACHARYA
and
HONOURABLE MR.JUSTICE J.B.PARDIWALA
Date : 30/01/2014
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA) The parties who are joined by allowing CA No.11560 of 2013 be also added in the SCA as prayed for by Mr. Majmudar. Let notice be issued to the newly added respondents, returnable after fortnight. Direct service permitted.
Time to file reply by the respondent No.2 is extended by a fortnight, as a last chance.
(BHASKAR BHATTACHARYA, C.J.) Page 1 of 2 C/SCA/14128/2013 ORDER (J.B.PARDIWALA, J.) Mohandas Page 2 of 2