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Gujarat High Court

Cable Operator Association Of Gujarat vs Union Of India & 6 on 30 January, 2014

Author: Bhaskar Bhattacharya

Bench: Bhaskar Bhattacharya, J.B.Pardiwala

            C/SCA/14128/2013                                       ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                SPECIAL CIVIL APPLICATION NO. 14128 of 2013

================================================================
        CABLE OPERATOR ASSOCIATION OF GUJARAT....Petitioner(s)
                              Versus
                 UNION OF INDIA & 6....Respondent(s)
================================================================
Appearance:
MR SP MAJMUDAR, ADVOCATE for the Petitioner(s) No. 1
GOVERNMENT PLEADER for the Respondent(s) No. 3 - 7
MR IH SYED, ADVOCATE for the Respondent(s) No. 1
MR PS CHAMPANERI, ADVOCATE for the Respondent(s) No. 2
================================================================

            CORAM: HONOURABLE THE CHIEF JUSTICE MR.
                   BHASKAR BHATTACHARYA
                   and
                   HONOURABLE MR.JUSTICE J.B.PARDIWALA

                                      Date : 30/01/2014


                                        ORAL ORDER

(PER : HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA) The parties who are joined by allowing CA No.11560 of 2013 be also added in the SCA as prayed for by Mr. Majmudar. Let notice be issued to the newly added respondents, returnable after fortnight. Direct service permitted.

Time to file reply by the respondent No.2 is extended by a fortnight, as a last chance.

(BHASKAR BHATTACHARYA, C.J.) Page 1 of 2 C/SCA/14128/2013 ORDER (J.B.PARDIWALA, J.) Mohandas Page 2 of 2