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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in The Warehousing (Development and Regulation) Registration of Accreditation Agencies Rules, 2010

(2)Authority may call for any information at any time and the applicant shall furnish such information to the Authority within the time stipulated by it.[Provided that in the case of a Primary Cooperative Society, the minimum registration fee of Rs. 7500/- for initial registration of three years shall be waived off] [Inserted by Notification No. G.S.R. 197(E) dated 2.4.2013 (w.e.f. 8.11.2010)]