Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Article 82] [Constitution] Constitution Subarticle Article 82(ii) in Constitution of India (ii)the division of each State into territorial constituencies as may be readjusted on the basis of the 2001 census, under this article.
