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Patna High Court - Orders

M/S Amazing India Contractors Pvt. Ltd. vs The Airport Authority Of India & Ors on 22 June, 2016

Author: Samarendra Pratap Singh

Bench: Samarendra Pratap Singh

                    IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  Letters Patent Appeal No.1947 of 2015
                                                     In
                               Civil Writ Jurisdiction Case No. 5029 of 2015
                 ======================================================
                 M/s Amazing India Contractors Pvt. Ltd.
                                                                       .... .... Appellant/s
                                                   Versus
                 The Airport Authority of India & Ors
                                                                      .... .... Respondent/s
                 ======================================================
                                                   WITH
                                   Letters Patent Appeal No.301 of 2016
                                                     IN
                               Civil Writ Jurisdiction Case No. 5029 of 2015
                 ======================================================
                 The Airport Authority Of India & Ors
                                                                       .... .... Appellant/s
                                                   Versus
                 Ranjeet Kumar & Anr
                                                                      .... .... Respondent/s
                 ======================================================
                 Appearance :
                 (In LPA No.1947 of 2015)
                 For the Appellant/s     :    Mr. Gautam Kejriwal, Advocate
                                              Mr. Shailesh Kumar, Advocate
                                              Mr. Sanjeev Kumar, Advocate
                                              Mr. Ashhar Mustafa, Advocate
                 For the Respondent/s      : Dr. Pankaj, Advocate
                                              Mr. Y.V. Giri, Sr. Advocate
                                              Mr. P.K. Lal, Advocate
                 (In LPA No.301 of 2016)
                 For the Appellant/s     :    Dr. Pankaj, Advocate
                 For the Respondent/s      : Mr. Y.V. Giri, Sr. Advocate
                                              Mr. Sanjeev Kumar, Advocate
                                              Mr. Gautam Kejriwal, Advocate
                 ======================================================
                 CORAM: HONOURABLE THE ACTING CHIEF JUSTICE
                           and
                           HONOURABLE MR. JUSTICE SAMARENDRA PRATAP
                           SINGH
                 ORAL ORDER
                 (Per: HONOURABLE THE ACTING CHIEF JUSTICE )

6   22-06-2016

Heard Mr. Gautam Kejriwal, learned Counsel, appearing on behalf of the appellant in Letters Patent Appeal No.1947 of 2015 and respondents in Letters Patent Appeal No.301 Patna High Court LPA No.1947 of 2015 (6) dt.22-06-2016 2/2 of 2016, and Mr. Y.V. Giri, learned Senior Counsel, appearing on behalf of the respondents in both these appeals. Heard also Dr. Pankaj, learned Counsel, appearing on behalf of the respondents in Letters Patent Appeal No.1947 of 2015 and appellants in Letters Patent Appeal No.301 of 2016.

Hearing is concluded and order/judgment is kept reserved.

(I.A. Ansari, ACJ) (Samarendra Pratap Singh, J) Mkr./-

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