Patna High Court - Orders
M/S Amazing India Contractors Pvt. Ltd. vs The Airport Authority Of India & Ors on 22 June, 2016
Author: Samarendra Pratap Singh
Bench: Samarendra Pratap Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.1947 of 2015
In
Civil Writ Jurisdiction Case No. 5029 of 2015
======================================================
M/s Amazing India Contractors Pvt. Ltd.
.... .... Appellant/s
Versus
The Airport Authority of India & Ors
.... .... Respondent/s
======================================================
WITH
Letters Patent Appeal No.301 of 2016
IN
Civil Writ Jurisdiction Case No. 5029 of 2015
======================================================
The Airport Authority Of India & Ors
.... .... Appellant/s
Versus
Ranjeet Kumar & Anr
.... .... Respondent/s
======================================================
Appearance :
(In LPA No.1947 of 2015)
For the Appellant/s : Mr. Gautam Kejriwal, Advocate
Mr. Shailesh Kumar, Advocate
Mr. Sanjeev Kumar, Advocate
Mr. Ashhar Mustafa, Advocate
For the Respondent/s : Dr. Pankaj, Advocate
Mr. Y.V. Giri, Sr. Advocate
Mr. P.K. Lal, Advocate
(In LPA No.301 of 2016)
For the Appellant/s : Dr. Pankaj, Advocate
For the Respondent/s : Mr. Y.V. Giri, Sr. Advocate
Mr. Sanjeev Kumar, Advocate
Mr. Gautam Kejriwal, Advocate
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CORAM: HONOURABLE THE ACTING CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE SAMARENDRA PRATAP
SINGH
ORAL ORDER
(Per: HONOURABLE THE ACTING CHIEF JUSTICE )
6 22-06-2016Heard Mr. Gautam Kejriwal, learned Counsel, appearing on behalf of the appellant in Letters Patent Appeal No.1947 of 2015 and respondents in Letters Patent Appeal No.301 Patna High Court LPA No.1947 of 2015 (6) dt.22-06-2016 2/2 of 2016, and Mr. Y.V. Giri, learned Senior Counsel, appearing on behalf of the respondents in both these appeals. Heard also Dr. Pankaj, learned Counsel, appearing on behalf of the respondents in Letters Patent Appeal No.1947 of 2015 and appellants in Letters Patent Appeal No.301 of 2016.
Hearing is concluded and order/judgment is kept reserved.
(I.A. Ansari, ACJ) (Samarendra Pratap Singh, J) Mkr./-
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