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Andhra Pradesh High Court - Amravati

Penkey Eswaramma Jayaprada vs Penkey Tatabbai on 5 December, 2023

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: Appeal Suit No.658 of 2023


                              PROCEEDING SHEET
Sl.                                                                          OFFICE
                                         ORDER

No. DATE NOTE

01. 05.12.2023 BVLNC, J I.A.No.1 of 2023 Heard Sri T.V.Jaggi Reddy, learned counsel for the petitioners/appellants/plaintiffs.

Petitioners are directed to take out personal notice to the respondent/defendant through Registered Post with Acknowledgment Due and shall file proof of service in the Registry.

List on 19.12.2023.

Appeal Suit No.658 of 2023 List on 19.12.2023.

__________ BVLNC, J DNB