Andhra Pradesh High Court - Amravati
Penkey Eswaramma Jayaprada vs Penkey Tatabbai on 5 December, 2023
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
MAIN CASE No: Appeal Suit No.658 of 2023
PROCEEDING SHEET
Sl. OFFICE
ORDER
No. DATE NOTE
01. 05.12.2023 BVLNC, J I.A.No.1 of 2023 Heard Sri T.V.Jaggi Reddy, learned counsel for the petitioners/appellants/plaintiffs.
Petitioners are directed to take out personal notice to the respondent/defendant through Registered Post with Acknowledgment Due and shall file proof of service in the Registry.
List on 19.12.2023.
Appeal Suit No.658 of 2023 List on 19.12.2023.
__________ BVLNC, J DNB