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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(ix) in Telangana State Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Post Graduate Medical and Dental Professional Courses) Rules, 2017

(ix)"Qualified Candidate" in respect of all the seats to be filled by the Competent Authority means the candidate who has appeared for the NEET-PG/NEET-MDS for Post Graduate course admission and has been assigned ranking in the Common merit list.