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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2)(j) in THE ANDHRA PRADESH PULSES BOARD ACT, 2020

(j)undertaking such publicity and publishing such periodicals, books or bulletins, on the research and development of Pulses and its products, as may be found necessary;