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[Cites 0, Cited by 0] [Section 33B(1)] [Section 33B] [Entire Act]

Union of India - Subsection

Section 33B(1)(b) in The Tobacco Board, Rules, 1976

(b)the grower concerned has contravened any of the provisions of the Act or of these rules or any regulations or stipulations of the Board as far as they are applicable to him or any condition subject to which the certificate of registration or its renewal was granted.