Andhra Pradesh High Court - Amravati
The vs Rss) - Roeen It Oa Ae on 30 December, 2025
P3824] IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI TWO THOUSAND AND TWENTY FIVE PRESENT: THE HONOURABLE DR JUSTICE Y. LAKSHMANA RAQ CRIMINAL REVISION CASE NO: $14 OF 2079 Setwean: Gopal Nagar a fine, ongole ci City Prakasam District. FatitionernCamplainant AND Poss art whl 3 of Andhra Pradesh, Amaravatl Respandent NS Maiavarthi Narasimharac, Sic. Gubbaiah, Aged 60 years, Rio. 8° Line, RespondentAccused Revision Hed under Section 2397 and 407 of Cr Pc .. being aggrieved by dy the Learned Vi Additional Disirics and Sessions Judge, Prakasa District mw} S hay Se keegan EE passed by the Learned § - Addl. Judicia 4 Mag sirate of First Class, Ongols. Tre petiion coming on for hea ying, upon perusing the Petition and the NIMMAGADDA SATYANARAYANA Advocate for the Petitoner, P RPUBLIG for the Respondent No.1 and of KUBHAJADALA KAUSHIK, Advocate for the Ra sspondent Nos and the Court mace the fofiew ne x, Beato ¥ The petitioner and respondent No.2 are directed to anpea: this Court on 20.07 2688, s = aS Lief the matter an SO.04.20: ORDER
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