Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 29] [Entire Act] Union of India - Subsection Section 29(2) in The Co-Operative Societies Act, 1912 (2)Save with the sanction of the Registrar, a society with unlimited liability shall not lend money on the security of movable property.
